Calcutta High Court
Bibek Bose vs Kajari Bose on 13 May, 2026
Author: Sugato Majumdar
Bench: Sugato Majumdar
OD-7
IN THE HIGH COURT AT CALCUTTA
Testamentary and Intestate Jurisdiction
ORIGINAL SIDE
TS/34/2016
IA NO: GA/1/1999(Old No: GA/3740/1999), GA/2/1999(Old No:
GA/5085/1999), GA/3/2011(Old No: GA/1855/2011)
IN THE GOODS OF :
PRATUL BOSE (DEC.)
-AND-
BIBEK BOSE
-VS-
KAJARI BOSE
BEFORE:
The Hon'ble JUSTICE SUGATO MAJUMDAR
Date : 13th May, 2026.
Appearance:
Mr. Amritam Mondal, Adv. (V.C.) ...for the Caveatrix The Court:- On repeated occasions since 27th January, 2020 none represented or appeared on behalf of the plaintiff.
The suit stands dismissed for default in view of pending applications.
(SUGATO MAJUMDAR, J.) T.O. A.R.(C.R.)