Section 3(2) in Cyberabad (Metropolitan Area) Police Act, 2004
(2)Subject to the provisions of sub-sections (3) and (4), the [Telangana District Police Act, 1329 F. (Act X of 1329 F)] [Adapted by G.O.Ms.No.46, Law (F) Department, dated 01.06.2016.] shall with effect from the commencement of this Act, cease to apply to the Cyberabad Metropolitan Area.
