Supreme Court - Daily Orders
Gangai Vinayagar Temple & Anr. vs Meenakshi Ammal . on 3 April, 2014
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ITEM NO.102(M) COURT NO.4 SECTION XII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
CIVIL APPEAL NO(s). 4227 OF 2003
GANGAI VINAYAGAR TEMPLE & ORS. Appellant (s)
VERSUS
MEENAKSHI AMMAL & ORS. Respondent(s)
(With office report )
Date: 03/04/2014 This Appeal was called on for hearing today.
CORAM :
HON’BLE DR. JUSTICE B.S. CHAUHAN
HON’BLE MR. JUSTICE J. CHELAMESWAR
HON’BLE MR. JUSTICE KURIAN JOSEPH
For Appellant(s) Mr. Sanjay R. Hegde,Adv.(Mentioned by)
For Respondent(s) Mr. V. Ramasubramanian,Adv.
UPON hearing counsel the Court made the following
O R D E R
Not to be listed on 9th April, 2014.
(O.P. SHARMA) (M.S. NEGI) COURT MASTER ASSISTANT REGISTRAR