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Supreme Court - Daily Orders

Gangai Vinayagar Temple & Anr. vs Meenakshi Ammal . on 3 April, 2014

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ITEM NO.102(M)                  COURT NO.4             SECTION XII


              S U P R E M E   C O U R T   O F    I N D I A
                           RECORD OF PROCEEDINGS
                      CIVIL APPEAL NO(s). 4227 OF 2003


GANGAI VINAYAGAR TEMPLE & ORS.                       Appellant (s)

                   VERSUS

MEENAKSHI AMMAL & ORS.                               Respondent(s)

(With office report )

Date: 03/04/2014    This Appeal was called on for hearing today.

CORAM :
          HON’BLE DR. JUSTICE B.S. CHAUHAN
          HON’BLE MR. JUSTICE J. CHELAMESWAR
          HON’BLE MR. JUSTICE KURIAN JOSEPH


For Appellant(s) Mr. Sanjay R. Hegde,Adv.(Mentioned by)


For Respondent(s)           Mr. V. Ramasubramanian,Adv.


             UPON hearing counsel the Court made the following
                                 O R D E R

Not to be listed on 9th April, 2014.

(O.P. SHARMA) (M.S. NEGI) COURT MASTER ASSISTANT REGISTRAR