Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 48(3)] [Section 48] [Entire Act] Union of India - Subsection Section 48(3)(c) in The Standards Of Weights And Measures Act, 1976 (c)indication of the weight or measure or number of net contents of any package on any label, carton or other thing;