Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 7] [Entire Act] State of Punjab - Subsection Section 7(6) in The Punjab Pre-Natal Diagnostic Techniques (Control and Regulation) Act, 1994 (6)The term of office and other terms and conditions of the non-official members shall be such as the State Government may, from time to time, determine.
