Section 4(3)(viii) in The M.P. Public Trusts Act, 1951

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State of Madhya Pradesh - Subsection

Section 4(3)(viii) in The M.P. Public Trusts Act, 1951

(viii)amount of the average annual expenditure in connection with such public trust estimated on the expenditure incurred within the period to which the particulars under clause (vi) relate;

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State of Madhya Pradesh - Subsection

Section 4(3)(viii) in The M.P. Public Trusts Act, 1951