Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 63] [Entire Act] State of Telangana - Subsection Section 63(2) in Telangana Mining Settlements Act, 1956 (2)A bye-law may be general for the whole area under the jurisdiction of the Board or special for any part of such area, as the Board may direct.
