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State of Tripura - Section

Section 11 in The Tripura Co-operative Societies Act, 1974

11. Power of Registrar to decide certain questions.

- When, for the purpose of the formation, or registration or continuance, of a society, any question arise whether a person is an agriculturist or not, or whether any person resides in the area of operation of the society or not, such question shall be decided by the Registrar.