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[Cites 0, Cited by 0] [Section 4(4)] [Section 4] [Entire Act]

State of Madhya Pradesh - Subsection

Section 4(4)(a) in The M.P. Van Upaj (Vyapar Viniyaman) Kastha Niyam, 1973

(a)each consignment of specified timber during movement by any mode of transport shall be recovered by a transport permit as specified in sub-rule (1).