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[Cites 0, Cited by 0] [Section 16(1)] [Section 16] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 16(1)(a) in Islamic University of Science and Technology, Kashmir Act, 2005

(a)the admission of the students, the course of study and the fees therefor, the qualifications pertaining to degrees, diplomas, certificates and other academic distinctions, the conditions, for Grant of Fellowships, Awards and the like ;