Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 38(7)] [Section 38] [Entire Act]

NCT Delhi - Subsection

Section 38(7)(d) in The Delhi Agricultural Produce Marketing (Regulation) General Rules, 2000

(d)in in pursuance of the agreement in sale of the agricultural produce is delivered in the said area to the purchaser or the some other person on behalf of the purchaser; or