Delhi High Court - Orders
Delhi Factory Owners' Federation vs South Delhi Municipal Corporation & Ors on 15 February, 2019
Author: Anup Jairam Bhambhani
Bench: Anup Jairam Bhambhani
$~25, 26, 27, 28, 29 & 30
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 5340/2016 & CM APPL. No. 22256/2016
DELHI FACTORY OWNERS' FEDERATION ..... Petitioner
Through: Mr. Vipul Kumar & Mr. Bhargav R.,
Advs.
versus
SOUTH DELHI MUNICIPAL CORPORATION & ORS
..... Respondents
Through: Mr. Ajjay Aroraa & Mr. Kapil Dutta,
Advs. for SDMC.
Mr. Pawan Mathur, Standing Counsel
for DDA.
Ms. Mansi Gupta, Adv. for NDMC.
Mr. Anuj Aggarwal, ASC for
GNCTD with Mr. Preet Pal Singh,
Adv. for R-5.
Ms. Moni Cinmoy, Adv. for DSIIDC.
+ W.P.(C) 5675/2016 & CM APPL. No. 23488/2016
R C GUPTA AND BROTHERS (HUF) ..... Petitioner
Through: Mr. Vipul Kumar & Mr. Bhargav R.,
Advs.
versus
SOUTH DELHI MUNICIPAL CORPORATION & ORS
..... Respondents
Through: Mr. Bhargav Swarup Shukla, CGSC
with Mr. Sarvan Kumar and
Mr.Vinay Kumar, Advs. for UOI.
Mr. Sanjeev Sagar, Standing Counsel
for DDA with Ms. Nazia Parveen,
Adv. for DDA.
Ms. Mansi Gupta, Adv. for NDMC.
Ms. Moni Cinmoy, Adv. for DSIIDC.
+ W.P.(C) 5706/2016 & CM APPL. No. 23575/2016
BALRAJ DHINGRA ..... Petitioner
Through: Mr. B.K. Wali, Adv.
versus
NORTH DELHI MUNICIPAL CORPORATION & ORS.
..... Respondents
Through: Mr. Ajjay Aroraa & Mr. Kapil Dutta,
Advs. for NDMC.
Ms. Saroj Bidawat, Adv. for UOI.
Mr. Rizwan, Adv. for GNCTD.
Mr. M.K. Singh, Adv. for DDA.
Ms. Moni Cinmoy, Adv. for DSIIDC.
+ W.P.(C) 6027/2016 & CM APPL. No. 24791/2016
SEVEN SEAS HOSPITALITY PVT LTD AND ANR ..... Petitioners
Through: Mr. S.C. Singhal, Adv.
versus
NORTH DELHI MUNICIPAL CORPORATION ..... Respondent
Through: Ms. Mansi Gupta, Adv. for NDMC.
+ W.P.(C) 8251/2016 & CM APPL. No. 34198/2016, 5215/2018
APEX CHAMBER OF COMMERCE & INDUSTRY OF NCT OF
DELHI ..... Petitioner
Through: Mr. Vivek Kumar Tandon,
Ms.Mamta Tandon & Mr. Siddhant
Tyagi, Advs.
versus
SOUTH DELHI MUNICIPAL CORPORATION & ORS.
..... Respondents
Through: Mr. Ajjay Aroraa & Mr. Kapil Dutta,
Advs. for SDMC.
Mr. Rajan Tyagi, ASC with Mr.
Deepak Sharma, Adv. for R-
2/EDMC.
Mr. C. Kumar, Adv. for UOI.
Ms. Nikita Salwan, Adv. for DSIIDC.
Ms. Kanika Agnihotri, Mr. Rudresh
Jagdale, Advs. for Mr. Vaibhav
Agnihotri, Adv. for DDA.
+ W.P.(C) 3770/2017 & CM APPL. No. 165902017
ANSH HOTEL & RESORTS PRIVATE LIMITED ..... Petitioner
Through: Mr. Vivek Kumar Tandon,
Ms.Mamta Tandon & Mr. Siddhant
Tyagi, Advs.
versus
NORTH DELHI MUNICIPAL CORPORATION & ORS
..... Respondents
Through: Mr. Mukesh Gupta, Standing Counsel
with Mr. Shashi Gupta & Mr. Sanjay
Baniwal, Advs. for NDMC.
Mr. Prasanta Varma, ASC with Ms.
Shalu Goswami, Adv. for SDMC.
Mr. Pawan Mathur, Standing Counsel
for DDA.
Ms. Nikita Salwan, Adv. for DSIIDC.
Mr. Satyakam, ASC with Mr. Varun
Kalia, Advs. for R-5.
Mr. Rajendra Sahu, Adv. for R-6.
CORAM:
HON'BLE MR. JUSTICE ANUP JAIRAM BHAMBHANI
ORDER
% 15.02.2019 Adjournment slips have been moved in these petitions on behalf of counsel for the petitioners, with no objection from the respondents.
Re-list on 06th March 2019.
In the meantime, pleadings in these matters may be completed.
ANUP JAIRAM BHAMBHANI, J.
FEBRUARY 15, 2019/uj