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[Cites 0, Cited by 0] [Section 32(63)] [Section 32] [Entire Act]

State of Rajasthan - Subsection

Section 32(63)(ii) in Rajasthan General Clauses Act, 1955

(ii)as respects the period on and from the 7th day of April , 1949, and ending with the 17th day of March, 1952