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[Cites 0, Cited by 0] [Section 79(2)] [Section 79] [Entire Act]

Union of India - Subsection

Section 79(2)(iv) in The Companies Act, 1956

(iv)the shares to be issued at a discount are issued within two months after the date on which the issue is sanctioned by the [Central Government] [Substituted by Act 11 of 2003, Section 12, for " Company Law Board" . ], or within such extended time as the [Central Government] [Substituted by Act 11 of 2003, Section 12, for " Company Law Board" . ] may allow.