Delhi High Court - Orders
M/S Pnb Housing Finance Ltd vs Vipin Kochhar And Anr on 25 May, 2023
Author: Purushaindra Kumar Kaurav
Bench: Purushaindra Kumar Kaurav
$~4 and 5
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 5845/2019
M/S PNB HOUSING FINANCE LTD. ..... Petitioner
Through: None.
versus
VIPIN KOCHHAR AND ANR. ..... Respondents
Through: None.
+ W.P.(C) 6030/2019
M/S PNB HOUSING FINANCE LTD. ..... Petitioner
Through: None.
versus
SH. RANJAN SETHI AND ANR. ..... Respondents
Through: None.
CORAM:
HON'BLE MR. JUSTICE PURUSHAINDRA KUMAR KAURAV
ORDER
% 25.05.2023
1. There is no appearance on behalf of the petitioner despite the matters being called out in second round.
2. The instant writ petitions are thus dismissed for non-prosecution.
PURUSHAINDRA KUMAR KAURAV, J MAY 25, 2023/nc This is a digitally signed order.
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