Bombay High Court
Ramdas Kisan Paradhi vs The State Of Maharashtra on 27 July, 2022
Author: Bharati Dangre
Bench: Bharati Dangre
1/1 81.BA.2979.2021.doc
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CRIMINAL APPELLATE JURISDICTION
BAIL APPLICATION NO.2979 OF 2021
Ramdas Kisan Paradhi .. Applicant
Versus
The State of Maharashtra .. Respondent
Mr. Ajit R. Pitale for the Applicant.
Mr. S.H. Yadav, APP for the State.
CORAM: BHARATI DANGRE, J.
DATED : 27th JULY, 2022 P.C:-
1. Re-notify to 29.07.2022.
2. To be listed on supplementary board.
( SMT. BHARATI DANGRE, J.) Aarti Palkar