Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 2 in The Land Acquisition (Companies) Rules, 1963 2. Definitions. - In these rules,-(i)"Act" means the Land Acquisition Act,1894 (1 of 1894); and(ii)"Committee" means the Land Acquisition Committee constituted under rule 3.
