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[Cites 0, Cited by 0] [Section 55(5)] [Section 55] [Entire Act]

State of Rajasthan - Subsection

Section 55(5)(y) in Rajasthan Land Revenue (Land Records) Rules, 1957

(y)any fact relating to the land or its revenue or rent reported to the Patwari by a person interested therein with a request that it be entered in his diary or which the Patwari may think of importance: