Delhi High Court
Director Of Income Tax vs Shin Satellite Public. Co. Ltd. on 8 February, 2016
Author: S.Ravindra Bhat
Bench: S. Ravindra Bhat, R.K. Gauba
$~
* IN THE HIGH COURT OF DELHI AT NEW DELHI
Reserved on: 30.11.2015
Pronounced on: 08.02.2016
+ ITA 474/2012
DIRECTOR OF INCOME TAX .......Appellant
Versus
NEW SKIES SATELLITE BV ......Respondent
+ ITA 500/2012
DIRECTOR OF INCOME TAX .......Appellant
Versus
SHIN SATELLITE PUBLIC CO. LTD. ......Respondent
+ ITA 244/2014, C.M. APPL.9724/2014
DIRECTOR OF INCOME TAX-II .......Appellant
Versus
SHIN SATELLITE PUBLIC CO. LTD. ......Respondent
Through: Sh. Rohit Madan, Sh. Ruchir Bhatia and Sh. Akash Vajpai, Advocates, for DIT in ITA 244/2014, ITA 473/2012, ITA 474/2012 & ITA 500/2012 Sh. M.S. Syali, Sr. Advocate with Sh. Mayank Nagi and Ms. Bhawna Bakshi, Advocates, for respondent in ITA 473/2012 and ITA 474/2012. Sh. T.V.S. Raghavendra Sreyas and Sh. N. Sai Vinod, Advocates, for respondent in ITA 474/2012.
Sh. F.V. Irani, Sh. Nikhil Nayyar, Sh. Arun. H. Mehta and Ms. Akansha, Advocates, for respondent in ITA 500/2012.
CORAM:
HON'BLE MR. JUSTICE S. RAVINDRA BHAT HON'BLE MR. JUSTICE R.K. GAUBA MR. JUSTICE S. RAVINDRA BHAT ITA 474/2012, 500/2012 & 244/2014 Page 1 % The appeals are dismissed without any order as to costs. For detailed decision, the judgement dated 08.02.2016 in ITA 473/2012 may be referred to.
S. RAVINDRA BHAT (JUDGE) R.K. GAUBA (JUDGE) FEBRUARY 08, 2016 ITA 474/2012, 500/2012 & 244/2014 Page 2