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Delhi High Court

Director Of Income Tax vs Shin Satellite Public. Co. Ltd. on 8 February, 2016

Author: S.Ravindra Bhat

Bench: S. Ravindra Bhat, R.K. Gauba

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*      IN THE HIGH COURT OF DELHI AT NEW DELHI

                                              Reserved on: 30.11.2015
                                            Pronounced on: 08.02.2016
+      ITA 474/2012
       DIRECTOR OF INCOME TAX                       .......Appellant
                  Versus
       NEW SKIES SATELLITE BV                       ......Respondent
+      ITA 500/2012
       DIRECTOR OF INCOME TAX                       .......Appellant
                  Versus
       SHIN SATELLITE PUBLIC CO. LTD.               ......Respondent
+      ITA 244/2014, C.M. APPL.9724/2014
       DIRECTOR OF INCOME TAX-II                     .......Appellant
                  Versus
       SHIN SATELLITE PUBLIC CO. LTD.                ......Respondent

Through: Sh. Rohit Madan, Sh. Ruchir Bhatia and Sh. Akash Vajpai, Advocates, for DIT in ITA 244/2014, ITA 473/2012, ITA 474/2012 & ITA 500/2012 Sh. M.S. Syali, Sr. Advocate with Sh. Mayank Nagi and Ms. Bhawna Bakshi, Advocates, for respondent in ITA 473/2012 and ITA 474/2012. Sh. T.V.S. Raghavendra Sreyas and Sh. N. Sai Vinod, Advocates, for respondent in ITA 474/2012.

Sh. F.V. Irani, Sh. Nikhil Nayyar, Sh. Arun. H. Mehta and Ms. Akansha, Advocates, for respondent in ITA 500/2012.

CORAM:

HON'BLE MR. JUSTICE S. RAVINDRA BHAT HON'BLE MR. JUSTICE R.K. GAUBA MR. JUSTICE S. RAVINDRA BHAT ITA 474/2012, 500/2012 & 244/2014 Page 1 % The appeals are dismissed without any order as to costs. For detailed decision, the judgement dated 08.02.2016 in ITA 473/2012 may be referred to.
S. RAVINDRA BHAT (JUDGE) R.K. GAUBA (JUDGE) FEBRUARY 08, 2016 ITA 474/2012, 500/2012 & 244/2014 Page 2