Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 40] [Entire Act] State of Tamilnadu - Subsection Section 40(i) in Tamil Nadu Fisheries University Act, 2012 (i)the daily and travelling allowances to be paid to the members of the Board, Academic Council and other authorities of the University and the committees thereof;
