Section 2(e) in Rajasthan Tourism Trade (Facilitation and Regulation) Act, 2010
(e)"hawking articles for sale." means carrying and selling articles as a hawker in the tourist area for sale to the tourists and offering articles to the tourists even when not solicited and such offer is specifically spurned down and still the hawker persisting in selling the articles even by following a tourist in an undesirable manner and pestering a tourist to purchase the articles offered;
