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[Cites 0, Cited by 0] [Section 23] [Entire Act]

State of West Bengal - Subsection

Section 23(vi) in The Rabindra Bharati Act, 1981

(vi)to make proposals to the Executive Council regarding provisions to be made for enabling the University to undertake specialization of studies and for organisation of libraries, museums, institutes of research and other institutions or institutes, maintained by the University;