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[Cites 0, Cited by 0] [Section 21] [Entire Act]

State of Tamilnadu - Subsection

Section 21(2) in The Tamil Nadu Building and Construction Workers (Conditions of Employment and Miscellaneous Provisions) Act, 1984

(2)The employer and other person in authority of the site of the work shall offer all reasonable facilities to the Inspector for entry inspection, examination or enquiry under this Act and the rules made thereunder.