Section 6 in Telangana State Co-Operative Bank (Formation) Act, 1963
6. Power to adapt.
- For the purpose of giving effect to the provisions of this Act, the Government may, by order published in the [Telangana] [Substituted by G.O.Ms.No.45, Law (F) Department, dated 01.06.2016.] Gazette, make such adaptations and modifications of [the Co-operative Societies Act of 1932, and the Co-operative Societies Act of 1952] [Repealed by Act 7 of 1964.], and the rules made thereunder, whether by way of repeal or amendment as may be necessary or expedient.
