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[Cites 0, Cited by 0] [Section 56] [Entire Act]

State of Assam - Subsection

Section 56(a) in Assam Opium Rules

(a)in the case of export to a district in British India, of permission from the Collector of that district; or, in the case of a hospital or a charitable dispensary, of orders countersigned by a Civil Surgeon, an officer of the Indian Medical Service or an officer of the Royal Army Medical Corps, or the Superintendent of the Civil Veterinary Department;