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[Cites 0, Cited by 0] [Section 458] [Entire Act]

Bombay Presidency - Subsection

Section 458(38) in The Bombay Provincial Municipal Corporations Act, 1949

(38)regulating trade in rags, bones or second-hand clothing, bedding or other similar articles, including measures for'disinfecting on import or before removal, sale or exposure for sale or use in any manufacturing process of any such article;