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[Cites 0, Cited by 0] [Section 84(3)] [Section 84] [Entire Act]

State of Andhra Pradesh - Subsection

Section 84(3)(iv) in The Andhra Pradesh Reorganisation Act, 2014

(iv)reference of any disputes not covered under Krishna Water Disputes Tribunal, to a Tribunal to be constituted under the Inter-State River Water Disputes Act, 1956 (33 of 1956).