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[Cites 0, Cited by 0] [Section 97(2)] [Section 97] [Entire Act]

State of Telangana - Subsection

Section 97(2)(e) in Telangana Tenancy and Agricultural Lands Act, 1950

(e)the filing or defending of suits, and the manner of execution of contracts and other documents, by or on behalf of such Co-operative Farms;