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Himachal Pradesh High Court

Bhartendu Shubam Pathak vs . H.P. National Law University on 22 March, 2023

Bench: Tarlok Singh Chauhan, Virender Singh

Bhartendu Shubam Pathak vs. H.P. National Law University .

CWP Nos. 637, 638 & 681/2023 22.3.2023 Present: Mr. J. L. Bhardwaj, Sr. Advocate with Mr. Sanjay Bhardwaj, Advocate, for the petitioner in CWP No. 637/2023; Mr. Sanjeev Bhushan, Sr. Advocate with Mr. Rakesh Chauhan, in CWP No. 638/2023 and Mr. Sanjay Dalmia, Advocate, in CWP No. 681/2023.

Mr. Amar Vivek Aggarwal & Mr. Rajesh Kumar, Advocates, for the respondents in all the petitions.

List on 1.4.2023, on which date parents of the petitioners shall personally appear before this Court.

(Tarlok Singh Chauhan) Judge (Virender Singh) Judge 22.3.2023 (pankaj) ::: Downloaded on - 23/03/2023 20:34:10 :::CIS