Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 63(3)] [Section 63] [Entire Act]

State of Tamilnadu - Subsection

Section 63(3)(a) in Tamil Nadu Chit Funds Act, 1961

(a)All rules made under this Act shall be published in the [Fort St. George Gazette] [Now see Tamil Nadu Government Gazzette.] and, unless they are expressed to come into force on a particular day, shall come into force on the day on which they are so published.