Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Bombay High Court

Pr. Commissioner Of Income Tax -6 vs Della Technica Interior Design Pvt.Ltd on 4 January, 2019

Before : Aniruddha M. Chandekar Prothonotary & Senior Master Date : 04th January, 2019 FOR REJECTION :

22 ITXAL/1824/2018 ) Mr. Sanjay Chavan, Clerk I/b. Padma 23 ITXAL/1826/2018 ) Divakar, Advocate for Appellants. 25 ITXAL/1828/2018 ) 26 ITXAL/1829/2018 ) P.C. : Appellants and/or their Advocate to 27 ITXAL/1830/2018 ) remove office objections on the Appeals 28 ITXAL/1831/2018 ) and get the same numbered and 29 ITXAL/1832/2018 ) registered on or before 01.02.2019, 30 ITXAL/1833/2018 ) failing Appeals to stand rejected for non- 31 ITXAL/1834/2018 ) removal of office objections under 35 ITXAL/1845/2018 ) O.S.Rule 986. 36 ITXAL/1847/2018 ) 43 ITXAL/1855/2018 ) 44 ITXAL/1859/2018 ) 45 ITXAL/1860/2018 ) 46 ITXAL/1861/2018 ) 47 ITXAL/1863/2018 ) 50 ITXAL/1869/2018 ) 51 ITXAL/1870/2018 ) 60 ITXAL/1893/2018 ) 62 ITXAL/1899/2018 ) 63 ITXAL/1902/2018 ) 65 ITXAL/1904/2018 ) 67 ITXAL/1908/2018 ) 78 ITXAL/1936/2018 ) 80 ITXAL/1938/2018 ) 81 ITXAL/1939/2018 ) 83 ITXAL/1941/2018 ) 84 ITXAL/1943/2018 ) 85 ITXAL/1944/2018 ) 86 ITXAL/1945/2018 ) 87 ITXAL/1946/2018 ) 94 ITXAL/1955/2018 ) 95 ITXAL/1956/2018 ) 96 ITXAL/1957/2018 ) 98 ITXAL/1959/2018 ) 99 ITXAL/1960/2018 ) 100 ITXAL/1961/2018 ) Date : 04.01.2019 Prothonotary & Senior Master ::: Uploaded on - 07/01/2019 ::: Downloaded on - 10/01/2019 06:58:43 :::