Section 1(2) in V. O. Chidambaranar Port Trust (Licensing of Stevedoring and Shore Handling Agents) Regulations, 2018
(2)These Regulations shall come into force on the date of publication of the approval of the Central Government in the Official Gazette in pursuance of sub-section(1) of section 124, read with sub-section(1) of section 132 of the Major Port Trusts Act, 1963(38 of 1963).
