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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of West Bengal - Subsection

Section 3(6) in The Rice-Milling Industry (Regulation) (West Bengal Second Amendment) Act, 1974

(6)Matters which have not been provided for in this section, but which are provided elsewhere in this Act or in the rules framed thereunder shall mutatis mutandis apply to a licence granted under this section.Explanation. - A "husking mill" is a rice mill which undertakes rice-milling operation on customer's account only."