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State of Madhya Pradesh - Section
Section 11 in The M.P. Panchayat Contract Service (Indian System of Medicine Unani and Homeopathy) Rules, 1999
11. Selection Committee.
- For direct recruitment to the Panchayat Contract Service, there shall be constituted a Selection Committee consisting of the following :-| (1) | President of the Zila Panchayat | Chairman |
| (2) | Two of the Chairperson of Standing Committee nominated byGeneral Administration Committee | Member |
| (3) | Any member of Panchayat who belongs to ScheduledCastes/Scheduled Tribes/Other Backward Class, nominated byGeneral Administration Committee | Member |
| (4) | An officer nominated by the Divisional Commissioner | Member |
| (5) | Any officer not below the rank of Deputy Collector, nominatedby Collector | Member |
| (6) | One expert nominated by the General Administration Committee | Member |
| (7) | District Head of the concerned Department | Member |
| (8) | Chairperson of the concerned Standing Committee | Member |
| (9) | Chief Executive Officer of the Zila Panchayat or an officernominated by him | Member Secretary |