Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 164] [Entire Act] State of Telangana - Subsection Section 164(1) in Telangana Panchayat Raj Act, 2018 (1)The Government may, at any time create such posts of officers and other employees of Mandal Praja Parishad as they may consider necessary for carrying out the purposes of this Act.
