Section 21(3)(iii) in The Tobacco Board, Rules, 1976

[Cites 0, Cited by 0] [Section 21(3)] [Section 21] [Entire Act]

Union of India - Subsection

Section 21(3)(iii) in The Tobacco Board, Rules, 1976

(iii)the estimated expenditure classified under the following heads and subheads or such other heads and sub-heads as the Central Government may from time to time direct-

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Union of India - Subsection

Section 21(3)(iii) in The Tobacco Board, Rules, 1976