Madhya Pradesh High Court
Assistant Commissioner Of Income Tax vs Coordination Committee Of Spm Unions ... on 23 April, 2014
1
W.A. No. 945/2008.
23/04/2014.
Shri Sanjay Lal, counsel for the appellant.
Shri Mukesh Agrawal, counsel for the respondent.
Learned counsel for appellant fairly stated that with the passage of time this writ appeal has become rendered infructuous.
Writ appeal is accordingly, dismissed as having been rendered infructuous.
(Ajit Singh) (Sushil Kumar Palo)
Judge Judge
AKM