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[Cites 0, Cited by 0] [Section 8A(1)] [Section 8A] [Entire Act]

State of Gujarat - Subsection

Section 8A(1)(iii) in Veer Narmad South Gujarat University Act, 1965

(iii)as a member of any of the authorities of the University, any committee or any other body thereof, after he attains the age of 62 years: