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[Cites 0, Cited by 0] [Section 131] [Entire Act]

State of Maharashtra - Subsection

Section 131(v) in Maharashtra Police Act

(v)if the rule or order contravened or the rule or order under which the said licence was issued was made under any clause of sub-section (1) of section 33 and for the contravention of which no penalty is provided for under this section, with fine which may extend to five hundred rupees.