Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Haryana - Section

Section 41 in Haryana Urban Development Authority (Erection of Buildings) Regulations, 1979

41. Lobbies, Corridors, Passages and Balconies.

- The minimum width of any lobby, corridor, passage or balcony in a residential building shall be atleast 0.9 metre and shall be of fire resisting materials and shall be carried on support of the fire resisting materials.