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State of Rajasthan - Section

Section 19 in Rajasthan Non-Government Educational Institutions (Recognition, Grant-In-Aid and Service Conditions Etc.) Rules, 1993

19. Appeal against Stoppage, Reduction or Suspension of Grant

.- The management may appeal to the State Government against on order of stopping, reducing or suspending the grant within two months from the date of the receipt of the said order, the decision of State Government shall be final.