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Kerala High Court

Arooha Tours And Travels Pvt. Ltd vs Regional Director on 12 April, 2024

Author: Devan Ramachandran

Bench: Devan Ramachandran

WP(C) No.15321/2024                         1/2

                         IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                         PRESENT
                      THE HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN
             Friday, the 12th day of April 2024 / 23rd Chaithra, 1946
                              WP(C) NO. 15321 OF 2024
   PETITIONER:

          AROOHA TOURS AND TRAVELS PVT. LTD REGISTERED AT: @ND FLOOR, FAIR
          MOUNT TOWER, MAVOOR ROAD, KOZHIKODE-673 004; REPRESENTED BY ITS
          MANAGING DIRECTOR: ZAID AMEEN P T; AGED: 33; S/O P T MUHAMMED;
          RESIDING AT: PEEDIKATHODUKAYIL HOUSE, KODUVALLY, KOZHIKODE, PIN -
          673572

   RESPONDENTS:

      1. REGIONAL DIRECTOR, ESI CORPORATION; OFFICE AT: SUB REGIONAL OFFICE,
         ESI CORPORATION, HOUSEFED COMPLEX, ERANHIPALAM, KOZHIKODE, PIN -
         673006.
      2. DEPUTY DIRECTOR ESI CORPORATION; OFFICE AT: SUB REGIONAL OFFICE, ESI
         CORPORATION, HOUSEFED COMPLEX, ERANHIPALAM, KOZHIKODE, PIN - 673006.
      3. SOCIAL SECURITY OFFICER ESI CORPORATION; OFFICE AT: SUB REGIONAL
         OFFICE, ESI CORPORATION, HOUSEFED COMPLEX, ERANHIPALAM, KOZHIKODE,
         PIN - 673006.
      4. RECOVERY OFFICER RECOVERY OFFICER, ESI CORPORATION; OFFICE AT: SUB
         REGIONAL OFFICE, ESI CORPORATION, HOUSEFED COMPLEX, ERANHIPALAM,
         KOZHIKODE, PIN - 673006.
      5. HDFC BANK MAJESTIC CENTRE BRANCH; SITUATED AT: MAJESTIC CENTRE,
         BYPASS ROAD, CALICUT, KOZHIKODE ;REPRESENTED BY MANAGER, PIN -
         673004.
      6. FEDERAL BANK MANGALORE BRANCH; SITUATED AT: PB NO 775, MANASA
         TOWERS, MG ROAD, KODIALBAIL, MANGALURU :REPRESENTED BY MANAGER, PIN
         - 575003.
      7. FEDERAL BANK THRISSUR, S.T. NAGAR BRANCH; SITUATED: FEDERAL TOWERS,
         TB ROAD, SAKTHAN NAGAR, THRISSUR; REPRESENTED BY MANAGER, PIN -
         680001.
      8. FEDERAL BANK PUTHIYARA BRANCH; SITUATED AT: 1ST FLOOR, SPACE MALL
         JAFARKHAN COLONY ROAD, KOZHIKODE; REPRESENTED BY ITS MANAGER, PIN -
         673004.
      9. FEDERAL BANK PALARIVATTOM BRANCH; SITUATED AT: 1ST FLOOR,
         THADIKKARAN CENTRE, PALARIVATTOM, ERNAKULAM: REPRESENTED BY ITS
         MANAGER, PIN - 682025.
     10. FEDERAL BANK MAVOOR ROAD BRANCH; SITUATED AT: GROUND FLOOR, FEDERAL
         TOWERS, 27/97G, MAVOOR ROAD, ARAYIDATHPALAM, KOZHIKIDE; REPRESENTED
         BY ITS MANAGER, PIN - 673016.
     11. FEDERAL BANK COTTON HILL BRANCH; SITUATED AT: ST. JOSEPH'S PRESS
         BUILDING, COTTON HILL, VAZHUTHACAUD, THIRUVANANTHAPURAM: REPRESENTED
         BY IT MANAGER, PIN - 695014.
     12. FEDERAL BANK SOUTH BAZAR BRANCH; SITUATED AT: P B NO. 488, FIRST
         FLOOR, ADITHYA TOWERS, OPP CIVIL STATION, SOUTH BAZAR, KANNUR;
         REPRESENTED BY ITS MANAGER, PIN - 670002.
 WP(C) No.15321/2024                           2/2

        Writ petition (civil) praying inter alia that in the circumstances
   stated in the affidavit filed along with the WP(C) the High Court be
   pleased to direct the Respondents to stay all coercive proceedings against
   petitioner consequent to Ext.P1 and P2 and revoke debit freeze upon
   petitioner's bank accounts in respondent 5 to 12's banks, till the
   disposal of this writ petition.


        This petition coming on for admission upon perusing the petition and
   the affidavit filed in support of WP(C) and upon hearing the arguments of
   M/s. SAMEER M NAIR, SABIKH MOHAMMED V.S, M.KIRANLAL, T.S.SARATH, MANU
   RAMACHANDRAN, SAILAKSHMI MENON, SMT.AKHILA B. and R.RAJESH (VARKALA),
   Advocates for the petitioner, SRI. AJAY KUMAR, Advocate for R1 to R4,
   SRI.PRADEESH CHACKO, Advocate for R5 and of SRI. MOHAN JACOB GEORGE,
   Advocate for R6 to R12, the court passed the following:

                                         ORDER

Sri. Ajay Kumar appears for respondents 1 to 4 and seeks time to obtain instructions.

Sri. Pradeesh Chacko appears for respondent No.5.

Sri. Mohan Jacob George appears for respondents 6 to 12.

List for further consideration on 19.04.2024; until which time, all coercive recovery action against the petitioner pursuant to Exhibits P1 and P2 will stand deferred.

Sd/- DEVAN RAMACHANDRAN, JUDGE Exhibit P1 A TRUE COPY OF ORDER UNDER SECTION 45A OF ESIC ACT AGAINST PETITIONER FOR 01.04.2019 TO 31.03.2020 DATED 12.06.2023 Exhibit P2 A TRUE COPY OF ORDER UNDER SECTION 45A OF ESIC ACT AGAINST PETITIONER FOR APRIL 2021 TO JANUARY 2023 DATED 12.06.2023 12-04-2024 /True Copy/ Assistant Registrar