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[Cites 0, Cited by 0] [Section 40(2)] [Section 40] [Entire Act]

State of Himachal Pradesh - Subsection

Section 40(2)(d) in Himachal Pradesh General Sales Tax Act, 1968

(d)the other sales, turnover in respect of which may be deducted from a dealer,s gross turnover in computing his taxable turnover as defined in section 6;