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[Cites 0, Cited by 0] [Section 13(1)] [Section 13] [Entire Act]

State of Odisha - Subsection

Section 13(1)(d) in The Orissa Saw Mills and Saw Pits (Control) Act, 1991

(d)where the saw mill or saw pit is operated with the aid of electrical energy or electrical installation in contravention of the provision of Section 11,