Delhi High Court - Orders
Kemwell Biopharma Pvt. Ltd & Anr vs Uoi & Anr on 5 October, 2020
Author: Sanjeev Sachdeva
Bench: Sanjeev Sachdeva
$~R-16
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 1527/2005
KEMWELL BIOPHARMA PVT. LTD & ANR. ..... Petitioners
Through Mr. S. Ganesh, Sr. Advocate with Mr.
Himanshu Mehta, Advocate and
Ujjwal A. Rana, Advocates
versus
UOI & ANR. ..... Respondents
Through Mr. Bhagvan Swarup Shukhla, CGSC
with Mr. Shravan Kumar, Advocate
for UOI
CORAM:
HON'BLE MR. JUSTICE SANJEEV SACHDEVA
ORDER
% 05.10.2020
1. The hearing was conducted through video conferencing.
2. Learned counsel appearing for the respondent-UOI prays for some more time to address arguments.
3. At request, renotify on 11.11.2020.
4. Copy of the order be uploaded on the High Court website and be also forwarded to learned counsels through email by the Court Master.
SANJEEV SACHDEVA, J OCTOBER 5, 2020/'rs' Signature Not Verified Digitally Signed By:KUNAL MAGGU W.P.(C) 1527/2005 1 Signing Date:05.10.2020 21:07:12 This file is digitally signed by PS to HMJ Sanjeev Sachdeva.