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State of Maharashtra - Section

Section 5 in The Societies Registration (Maharashtra) Rules, 1971

5. Mode of payment of fees under Section 3 .

- The fee [* * *] [Deleted by G. N. of 19.10.1973.] to be paid to the Registrar under Section 3 for the registration of a society shall accompany the memorandum of association and it shall be paid in cash.