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[Cites 0, Cited by 0] [Section 18] [Entire Act]

NCT Delhi - Subsection

Section 18(2) in The Delhi Co-operative Societies Rules, 2007

(2)The Registrar, shall, consider all such suggestions and objections and make such modification in the draft order as may seem to him desirable in the light of those suggestions and objections and therefore, issue a final order under sub- section (1) of section 17 of the Act.