Section 7(2) in Punjab Document Writers Licensing Rules, 1961
(2)Every application presented under sub-rule (1) shall be accompanied by -(a)a Treasury Challan in proof of a deposit of rupees five as fee;(b)an attested copy of the Matriculation or Higher Secondary Examination Certificate;(c)an attested copy of the character certificate obtained from a respectable person or from the Head of the Institution which the applicant last attended.
