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[Cites 0, Cited by 0] [Section 761] [Entire Act]

State of Jharkhand - Subsection

Section 761(1) in Bihar Education Code, 1961

(1)Pupil's data from the sources described above should be collected during the whole of the year. Tests of ability and aptitude may have been administered earlier but the test of scholastic attainment are to be given in continuation of the annual examination. At the end of the year, recommendation should be made to the allocation of pupils to the diversified courses.