Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 41] [Entire Act] State of Punjab - Subsection Section 41(d) in Punjab Juvenile Justice (Care and Protection of Children) Rules, 2014 (d)have sufficient medical equipments to handle minor health problems including first aid kit with stock of emergency medicines and consumables;
